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State of Mizoram - Section

Section 22 in The Mizoram Civil Service Rules, 1988

22. Fixation of initial pay in the time scale.

- (i) On first appointment to the service in junior grade, the initial pay of a member of the service shall be fixed at the minimum of time scale unless under the Fundamental Rules or any other rules for the time being in force his pay has to be fixed at a higher stage.
(ii)On appointment to senior grade of the service the initial pay of member of the service in the time sale shall be fixed in accordance with the principles governing such fixation under the Fundamental Rules or any other rules for the time being in force
(iii)On promotion of member of the service to the Junior Administrative grade, his pay, shall be fixed in accordance with the principles under the Fundamental Rules or any other rules for the time being in force.
(iv)On promotion to the selection grade, pay of a member of the service shall be fixed in accordance with the principles under the Fundamental Rules or any other rules -for the time being in force.