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State of Uttar Pradesh - Section

Section 9 in Uttar Pradesh Krishi Utpadan Mandi (Crusher Units Gur, Khandsari) (Compounding of Market Fee) Order, 2018

9.

After deduction, if any amount remains balance, that will be adjusted, in the next year, after that if any amount remains in balance then its adjustment will be made in forthcoming years, that amount will not refund by the market committee.