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Calcutta High Court (Appellete Side)

(Quazi Golam Mursalim vs The State Of West Bengal on 6 July, 2015

Author: Dipankar Datta

Bench: Dipankar Datta

                                -: 1 : -


   70
06.07.2015

rrc W. P. 22835 (W) of 2014 (Quazi Golam Mursalim Vs. The State of West Bengal & Ors.) None appears.

The writ petition stands dismissed for default.

( Dipankar Datta, J. )