Calcutta High Court (Appellete Side)
(Quazi Golam Mursalim vs The State Of West Bengal on 6 July, 2015
Author: Dipankar Datta
Bench: Dipankar Datta
-: 1 : - 70 06.07.2015
rrc W. P. 22835 (W) of 2014 (Quazi Golam Mursalim Vs. The State of West Bengal & Ors.) None appears.
The writ petition stands dismissed for default.
( Dipankar Datta, J. )