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[Cites 0, Cited by 0] [Section 94] [Entire Act]

State of Himachal Pradesh - Subsection

Section 94(i) in Standing Order No. 2 Of The Financial Commissioner Himachal Pradesh

(i)The Commissioner will send copies of all his Judgments on appeal to the Collector, who will transmit the copies to the original court for information and return direct to the Record Keeper, to whom the original records will be sent at once.