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State of Himachal Pradesh - Section

Section 94 in Standing Order No. 2 Of The Financial Commissioner Himachal Pradesh

94.

The following rules are made by the Financial Commissioner in regard to the transmission of Appellate Courts orders to lower Courts:-
(i)The Commissioner will send copies of all his Judgments on appeal to the Collector, who will transmit the copies to the original court for information and return direct to the Record Keeper, to whom the original records will be sent at once.
(ii)The Collector will similarly send copies of all his judgments on appeal to the original Courts for information and return direct to the Record-Keeper, to whom the original records will be sent at once.
Section OAbatement of Proceedings