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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Uttar Pradesh - Subsection

Section 8(c) in The U.P. Electricity (Regulation of Supply, Distribution, Consumption and Use) Order, 1977

(c)All the rural line feeders district-wise shall get supply in two groups as in Annexure I to this Order in accordance with the electricity availability Schedule issued by the Uttar Pradesh State Electricity Board from time to time.