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State of Uttar Pradesh - Section

Section 8 in The U.P. Electricity (Regulation of Supply, Distribution, Consumption and Use) Order, 1977

8. Restrictions on using electrical energy during certain hours.

(a)Any non-continuous process industry other than Petrol Pump. Automobile services and air-filling station receiving supply from Uttar Pradesh State Electricity Board, shall on any day not use electrical energy from 18.00 to 22.00 hours.
(b)All Shops and Commercial establishments shall observe the hours of business from 9 a.m. to 8 p.m. on all days of the week other than their closed day.
(c)All the rural line feeders district-wise shall get supply in two groups as in Annexure I to this Order in accordance with the electricity availability Schedule issued by the Uttar Pradesh State Electricity Board from time to time.