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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Gujarat - Subsection

Section 6(4) in Inspector Class III, Prohibition and Excise, Competitive Examination Rules, 2012

(4)The Board shall hold the physical test to ascertain the physical standards of the candidates in accordance with the standards as specified in Part II of the Appendix. No candidates other than those who have qualified in the physical test shall be allowed to appear in the main examination.