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[Cites 0, Cited by 0] [Section 99] [Entire Act]

Dadra And Nagar Haveli - Subsection

Section 99(1) in The Dadra and Nagar Haveli Panchayat Regulation, 2012

(1)The Election Commission appointed under section 185 of the Andaman and Nicobar Islands (Panchayats) Regulation, 1994 shall be the Election Commission Reg. I of 1994. for the superintendence, direction and control of the preparation of electoral rolls, and conduct of all elections to the Gram Panchayats and District Panchayats in the Union territory of Dadra and Nagar Haveli.