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[Cites 0, Cited by 0] [Section 25(2)] [Section 25] [Entire Act]

State of Gujarat - Subsection

Section 25(2)(i) in The Maharaja Krishnakumarsinhji Bhavnagar University Act, 1978

(i)Head of the University Departments, in the subject or each of the subjects with which the Board is concerned (hereinafter in this section referred to as "the subject") pertaining to the Board;