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[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Gujarat - Subsection

Section 25(2) in The Maharaja Krishnakumarsinhji Bhavnagar University Act, 1978

(2)Each Board of Study shall consist of the following members, namely:-
(i)Head of the University Departments, in the subject or each of the subjects with which the Board is concerned (hereinafter in this section referred to as "the subject") pertaining to the Board;
(ii)Professors of the University Departments in the subject;
(iii)One Reader and one Lecturer of the University Department in the subject to be nominated by the Vice-Chancellor in the manner specified by the Statutes;
(iv)Head of the Department in the subject in the degree colleges, and recognized institutions;
(v)One teacher in the subject from each of the degree colleges, teaching the subject, to be nominated by the Vice-Chancellor in the manner specified by the Statutes;
(vi)A post-graduate student in the final year of the Master's Degree Course, who has obtained the highest number of marks in the subject at the previous examination held by the University;
(vii)Not more than three experts in the subject to be co-opted by the Board from amongst those University teachers who do not belong to the class of teachers represented under any of the clauses (i) to (v) and who have teaching experience of at least five years in the subject, or from amongst persons who are qualified in the subject or who possess practical experience of the subject.