Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 51] [Entire Act] State of Uttar Pradesh - Subsection Section 51(2) in Rules under the United Provinces Excise Act, 1910 (2)Officers of the Police Department, in relation to the prevention and detection of offences, of all ranks from the Superintendent of Police to the village chaukidar.
