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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Haryana - Subsection

Section 2(viii) in The Faridabad Complex Water-Supply Bye-laws

(viii)"Consumer's pipes" and "Consumer's fittings" means all pipes, fitting such as taps, cocks, valves, meters, cisterns, baths, water-closets, lavatories basins and other similar apparatus used in connection with the supply and use of water from the waterworks and which are not the property of the Fraidabad Complex Administration.