Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 56] [Entire Act] State of Punjab - Subsection Section 56(4) in Punjab State Veterinary Council Rules, 1997 (4)The Punjab Council shall be empowered to regulate such powers of the President and the Registrar of the Punjab Council and it can withdraw any such power that it may deem fit.
