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Himachal Pradesh High Court

Vijay Kumar vs . Hpsebl And Anr. on 27 May, 2022

Bench: Sabina, Satyen Vaidya

.

Vijay Kumar Vs. HPSEBL and anr.

CWP No. 1750 of 2022 27.05.2022 Present: Mr. Adarsh K. Vashista, Advocate, for the petitioner.

Mr. Vikrant Thakur, Advocate, for the respondents.

CWP No. 1750 of 2022 & CMP No. 3108 of 2022 Admit.

In the meantime, status quo with regard to the services of the petitioner be maintained.

( Sabina ) Acting Chief Justice ( Satyen Vaidya ) Judge 27th May, 2022 (sushma) ::: Downloaded on - 27/05/2022 20:15:13 :::CIS