Himachal Pradesh High Court
Vijay Kumar vs . Hpsebl And Anr. on 27 May, 2022
Bench: Sabina, Satyen Vaidya
.
Vijay Kumar Vs. HPSEBL and anr.
CWP No. 1750 of 2022 27.05.2022 Present: Mr. Adarsh K. Vashista, Advocate, for the petitioner.
Mr. Vikrant Thakur, Advocate, for the respondents.
CWP No. 1750 of 2022 & CMP No. 3108 of 2022 Admit.
In the meantime, status quo with regard to the services of the petitioner be maintained.
( Sabina ) Acting Chief Justice ( Satyen Vaidya ) Judge 27th May, 2022 (sushma) ::: Downloaded on - 27/05/2022 20:15:13 :::CIS