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Himachal Pradesh High Court

Vijay Kumar vs . Hpsebl And Anr. on 20 May, 2022

Bench: Sabina, Satyen Vaidya

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Vijay Kumar Vs. HPSEBL and anr.

CWP. No. 1750 of 2022 20.05.2022 Present: Mr. Shivom Vashista, Advocate on behalf of Mr. Adarsh K. Vashista, Advocate, for the petitioner.

Mr. Vikrant Thakur, Advocate, for the respondents.

Learned counsel for the respondents seeks more time to file reply.

List again on 27.05.2022.

( Sabina ) Judge ( Satyen Vaidya ) Judge 20th May, 2022 (sushma) ::: Downloaded on - 20/05/2022 20:10:03 :::CIS