Madhya Pradesh High Court
Prashant Singh vs State Of Madhya Pradesh on 27 June, 2023
Author: Gurpal Singh Ahluwalia
Bench: Gurpal Singh Ahluwalia
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR WP No. 13742 of 2023 (PRASHANT SINGH AND OTHERS Vs STATE OF MADHYA PRADESH AND OTHERS) Dated : 27-06-2023 None for the petitioners.
It is already 05:14 p.m. Accordingly, the case is adjourned. List tomorrow (28.06.2023) at the top of the list.
(G.S. AHLUWALIA) JUDGE vc Signature Not Verified Signed by: VARSHA CHOURASIYA Signing time: 27-06-2023 18:51:29