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[Cites 0, Cited by 0] [Section 8(1)] [Section 8] [Entire Act]

State of Tamilnadu - Subsection

Section 8(1)(iii) in Tamil Nadu Combined Development and Building Rules, 2019

(iii)Site plan - drawn to a scale of not less than 1 in 500 for a site up to one hectare, and not less than 1 in 1000 for a site more than one hectare and shall show, -