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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Chattisgarh - Subsection

Section 13(6) in Chhattisgarh Chikitsa Snatkottar Pravesh Pariksha Niyam, 2011

(6)Candidate or his/her representative will not be allowed to enter the area specified for the counselling without showing the original Pre-PG 2011 EXAMINATION MARK SHEET and the REGISTRATION CERTIFICATE issued under rule 12(6).