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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Jharkhand - Subsection

Section 7(c) in Jharkhand State Electricity Regulatory Commission (Electricity Supply Code) Regulations, 2015

(c)Change of consumer's name shall be effected within thirty (30) days from receipt of complete application along with payment of necessary charges, if any.