Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 29(2)] [Section 29] [Entire Act]

State of Kerala - Subsection

Section 29(2)(g) in Mahatma Gandhi University Act 1985

(g). The Director of Youth Affairs who shall be the Vice-Chairman of the Council.