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[Cites 0, Cited by 0] [Section 29] [Entire Act]

State of Kerala - Subsection

Section 29(2) in Mahatma Gandhi University Act 1985

(2). The Students' Council shall consist of the following members, namely:-Ex-officio-Members
(a)A senior member from among the Faculties nominated by the Chancellor who shall be the Chairman of the Council.
(b). The Chairman of the University Union.
(c). The General Secretary of the University Union
(d). The Director, National Cadet Corps.
(e). The Officer in charge of the National Service Scheme in the University.
(f). The Director of Physical Education
(g). The Director of Youth Affairs who shall be the Vice-Chairman of the Council.
(h)The Dean of students.
Elected Members
(a). Fifteen members, not being members of the Senate or the Academic Council, elected by the members of the General council of the University Union from among themselves, of whom five shall be women and two shall be members of a Scheduled Caste or a Scheduled Tribe.
(b). Three members elected from among the full-time students of the departments of the University in such manner as may be prescribed.
(c). Two members, other than students, elected by the members of the Senate from among themselves.
(d). One member elected by the members of the Syndicate from among themselves.
(e). One member elected by the members of the Academic Council from among themselves.
Other MembersFive students who have distinguished themselves in academic field, sports or fine arts, nominated by the Vice Chancellor after giving due consideration to the representation of special interests.