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[Cites 0, Cited by 0] [Section 29(7)] [Section 29] [Entire Act]

Union of India - Subsection

Section 29(7)(iv) in The Bangalore Metro Railway (General) Rules, 2011

(iv)The Station Controller shall then instruct the train operator to close down his driving position, secure the train and leave it in that condition until further instructions from the Traffic Controller.