Punjab-Haryana High Court
State Of Haryana & Another vs Chander Prakash And Others on 4 March, 2013
Author: K. Kannan
Bench: K. Kannan
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
21 RFA No.1244 of 2013 (O&M)
Date of Decision: 04.03.2013
State of Haryana & another
...... Appellants
Versus
Chander Prakash and others
...... Respondents
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CORAM: HON'BLE MR. JUSTICE K. KANNAN
Present: Mr. Kartar Singh, DAG, Haryana,
for the appellants.
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1. Whether reporters of local papers may be
allowed to see the judgment?NO
2. To be referred to the reporters or not?NO
3. Whether the judgment should be reported in
the digest?NO
K. Kannan, J.(Oral)
For detailed order, see RFA No.1224 of 2013 titled The State of Haryana & Anr. V. Rampal & Ors. of even date.
(K. KANNAN) th 4 March, 2013 JUDGE Pooja S.