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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Rajasthan - Subsection

Section 10(10) in Rajasthan Investment Promotion Scheme, 2014

10.2Period of Benefit: The period of benefit, wherever applicable, shall be counted from the from the date of the issuance of the Entitlement Certificate, unless otherwise specified in the scheme