Section 11A(18) in Rajasthan High Court Staff Service Rules, 2002
(18)Junior Accountants. - (1) Mode of Recruitment: - Recruitment to the post of Junior Accountant shall be made by selection on the recommendation of a Committee nominated by the Appointing Authority from amongst the Graduate Judicial Assistant & Graduate with 5 years service as Junior Judicial Assistants on establishment of the High Court. 44Process Of SelectionWritten TestThere will be following two papers, carrying each 50 marks and 3 hrs. duration, minimum pass marks in each paper will be 20.Paper-I: - (1) Rajasthan Service Rules, 1951 (Chapter Nos. II, III, IV, X, XI, XIII, XIV, XV & XVI)
