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[Cites 0, Cited by 0] [Section 32] [Entire Act]

State of Rajasthan - Subsection

Section 32(2) in Rajasthan Electricity Regulatory Commission (Terms and Conditions for Open Access) Regulations, 2016

(2)On commencement of these Regulations, any reference to the Rajasthan Electricity Regulatory Commission (Terms and Conditions for Open Access) Regulations, 2004 in any of the Regulations, standards, codes or procedures of the Rajasthan Electricity Regulatory Commission shall be deemed to be replaced by Rajasthan Electricity Regulatory Commission (Terms and Conditions for Open Access) Regulations, 2016.