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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Bihar - Subsection

Section 9(c) in Rules for the Departmental Examination of the Assistant Controllers of Accounts and Deputy Controllers of Accounts Finance (Audit) Department, 1963

(c)On receipt of such application, the Secretary to the Central Examination Committee shall take necessary steps to inform the Centre Superintendent about the candidates permitted to appear at the Centre and may also issue Admit Cards to the officers concerned for this purpose.