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State of Bihar - Section

Section 9 in Rules for the Departmental Examination of the Assistant Controllers of Accounts and Deputy Controllers of Accounts Finance (Audit) Department, 1963

9. Procedure for appearing at the Departmental Examination.

(a)An officer who intends to appear at the Departmental Examination shall send an intimation to that effect to the Controller of Accounts not later than the first day of April in the case of First Half-yearly Examination and not later than the first day of August in the case of the Second Half-yearly Examination.
The candidates may also send their applications direct to the Central Examination Committee.
(b)The controller of Accounts shall prepare and send a consolidated statement showing the particulars of the officers and the subject and standards in which they intend to appear, along with their applications to the Secretary, Central Examination Committee latest by the 16th April/16th August for the 1st/2nd Half-yearly Examination.
(c)On receipt of such application, the Secretary to the Central Examination Committee shall take necessary steps to inform the Centre Superintendent about the candidates permitted to appear at the Centre and may also issue Admit Cards to the officers concerned for this purpose.
(d)The Central Examination Committee may lay down Rules governing the procedure to be followed in conducting the examinations and to ensure a fair and uniform method of ascertaining the proficiency of the examination in each subject.