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[Cites 0, Cited by 0] [Section 32] [Entire Act]

State of Andhra Pradesh - Subsection

Section 32(16) in Andhra Pradesh Distillery (Manufacture of Indian made Foreign Liquor other than Beer and Wine) Rules, 2006

(16)Reconciliation Register.The licensee shall also maintain the registers prescribed by the commissioner from time to time.Part-VI Provisions Relating to Hygienic Conditions and Quality of Liquors