Section 32 in Andhra Pradesh Distillery (Manufacture of Indian made Foreign Liquor other than Beer and Wine) Rules, 2006
32. Registers to be maintained.
- The following registers have to be maintained in every Indian Made Foreign Liquor manufactory:(1)ENA Stock registers.(2)Allotment and lifting of ENA Register.(3)Malt spirit stock register.(4)Grape spirit/other spirits stock Register.(5)Blend Account Register.(6)Bottling operations Register.(7)Brand wise stock Register.(8)Consolidated stock Register of finished stock.(9)Issues Register.(10)EAL Stock Register.(11)Utilization of EALs Register.(12)Sample Register.(13)Purchase order Register.(14)Distillery Gate pass Register.(15)Excise Duty/user charges Register.(16)Reconciliation Register.The licensee shall also maintain the registers prescribed by the commissioner from time to time.Part-VI Provisions Relating to Hygienic Conditions and Quality of Liquors
