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[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(16) in Aircraft Rules, 1937

(16)"Course" or "heading" means the direction in which the longitudinal axis of an aircraft is pointed, usually expressed in degrees from North (True, Magnetic or Compass);[(16-A) "Crew member" means a person assigned by an operator to duty on an aircraft during a flight duty period;] [Inserted by G.S.R. 383, dated 11.7.2001 (w.e.f. 21.7.2001).][* * *] [Clause (17) omitted by G.S.R. 232(E), dated 19.3.2007 (w.e.f. 24.3.2007).]