Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 21 in Orissa Electrical/Mechanical/Telecommunication (Departmental and Professional Examination) Engineering Service Rules, 1957 21. [ [Inserted by.O.G.E. No. 30429, dated 20.10.1959.] Government may for reasons to be recorded in writing exempt any officer from passing the professional examination fully oh in part for any of the grounds specified in Rule 15 renumbered.]
