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Union of India - Section

Section 1 in Use of Very Low Power Radio Frequency Devices or Equipments for Inductive Applications (Exemption from Licensing Requirement) Rules, 2015

1. Short title and commencement.

(1)These rules may be called the Use of Very Low Power Radio Frequency Devices or Equipments for Inductive Applications (Exemption from Licensing Requirement) Rules, 2015.
(2)They shall come into force on the date of their publication in the Official Gazette.