Section 56(4)(a) in The Tamil Nadu Town Panchayats, Third Grade Municipalities, Municipalities and Corporations (Elections) Rules, 2006

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State of Tamilnadu - Subsection

Section 56(4)(a) in The Tamil Nadu Town Panchayats, Third Grade Municipalities, Municipalities and Corporations (Elections) Rules, 2006

(a)Covers containing-

(i)ballot paper account in Form 20;

(ii)paper seal account; and

(iii)Presiding Officer's Diary;