Section 56(4) in The Tamil Nadu Town Panchayats, Third Grade Municipalities, Municipalities and Corporations (Elections) Rules, 2006
(4)The Presiding Officer shall also prepare separate covers as indicated below:-(a)Covers containing-(i)ballot paper account in Form 20;(ii)paper seal account; and(iii)Presiding Officer's Diary;(b)Covers containing record of blind or infirm voters and declaration by companions of blind or infirm voters;(c)Miscellaneous cover containing-(i)reference copy of electoral roll;(ii)declaration by Presiding Officer;(iii)appointment letters of polling agents;(iv)unused stationery;(v)pusher;(vi)other polling materials like drawing pins, badges-with safety pin, gem-clips, etc.
