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[Cites 0, Cited by 0] [Section 20(2)] [Section 20] [Entire Act]

State of Tamilnadu - Subsection

Section 20(2)(v) in Nilgiris Fishing Rules, 1966

(v)permit or disallow the use of power boats or other kind of boats in any of the waters, subject to general or special concurrence of the Tamil Nadu State Electricity Board or any officer authorised by the Board for giving such concurrence;