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[Cites 0, Cited by 0] [Section 15(2)] [Section 15] [Entire Act]

State of Punjab - Subsection

Section 15(2)(c) in The Punjab Industrial Establishments (National and Festival Holidays and Casual and Sick Leave) Act, 1965

(c)the form and manner in which an account of festival holidays, casual leave and sick leave of workers shall be maintained by employers under section 6.