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[Cites 0, Cited by 0] [Section 32(1)] [Section 32] [Entire Act]

State of West Bengal - Subsection

Section 32(1)(c) in West Bengal Electrical Licensing Rules, 2017

(c)if a person has qualified in all the Parts of the Syllabus as mentioned in Annexure II for electrical supervisors except Parts 7(c), 9,10 and 12 and has been granted Certificate in that behalf, it shall not he necessary for such candidate to sit for the examination but shall have to satisfy the Board by an interview before the Working Committee (WC) of the Board. If the Working Committee is satisfied of the overall knowledge, experience and awareness etc. with the candidates, the candidates may be granted a National Certificate of Supervisor in Parts I and III of the common Syllabus (National Certificate of Supervisor as mentioned in Annexure III) without examination, on application and payment of necessary fee.