Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] State of Odisha - Subsection Section 6(3) in The Orissa Legislative Assembly ex-Members Pension Rules, 1979 (3)Such pensions are also payable through authorised public sector Banks are per Finance Department Office Memorandum No.45539, dated the 2nd September, 1977.
