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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Tamilnadu - Subsection

Section 12(2) in Central Electricity Regulatory Commission (Payment of Fees) Regulations, 2012

(2)Persons making payment of fees in accordance with these regulations shall submit the details of remittance through RTGS/ NEFT as per the Form-I to these regulations, within three days of making such payment.