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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Uttar Pradesh - Subsection

Section 4(2) in U.P. Horticulture and Food Processing Subordinate Service Rules, 1993

(2)The strength of the service and of each category of posts therein shall, until order varying the same are passed under sub-rule (1), be as given in Appendix-A (1) for the Plains Cadre and Appendix-A (2) for the Hill cadre.Provided that-