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[Cites 0, Cited by 0] [Section 35] [Entire Act]

State of Rajasthan - Subsection

Section 35(3) in The Rajasthan Financial Corporation (Staff) Regulations, 1958

(3)Where a moiety of an employee's salary is attached, the report shall show what is the proportion of his debts to the salary how far they detract from the debtor's efficiency as an employee of the Corporation; whether debtor's position is irretrievable, whether in the circumstances of the case it is desirable to retain him in the post occupied by him at the time when the matter is brought to notice or in any other post in the Corporation.