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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Goa - Subsection

Section 3(1) in The Goa State Commission for Backward Classes Rules, 1997

(1)The Chairperson of the Commission, if appointed on whole time basis shall receive a consolidated salary of [Rs. 25000/-] [Substituted by the Amendment Rules 2010] per month and if appointed on honorary basis an honorarium of Rs. 200/- per day for the sittings. Other members, if sitting on whole time basis, shall receive a consolidated salary of Rs. 5000/- per month and if sitting on part time basis, an honorarium of [Rs. 500/-] [Substituted by the Amendment Rules 2010] per day for the sitting.