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State of Goa - Section

Section 3 in The Goa State Commission for Backward Classes Rules, 1997

3. Salaries and allowances and other terms and conditions of service of Chairperson and Members of the Commission.

(1)The Chairperson of the Commission, if appointed on whole time basis shall receive a consolidated salary of [Rs. 25000/-] [Substituted by the Amendment Rules 2010] per month and if appointed on honorary basis an honorarium of Rs. 200/- per day for the sittings. Other members, if sitting on whole time basis, shall receive a consolidated salary of Rs. 5000/- per month and if sitting on part time basis, an honorarium of [Rs. 500/-] [Substituted by the Amendment Rules 2010] per day for the sitting.
(2)The Chairperson appointed on whole time basis, shall be provided with a vehicle with a ceiling of [200] [Substituted by the Amendment Rules 2010] litres of petrol per month and if appointed on honorary basis, shall be paid Rs. 1000/- per month as conveyance allowance. Other members appointed on whole time or honorary basis, shall be entitled to TA/DA as admissible to Grade I Government Officers, for attending the Commission's meetings.
(3)The Chairperson appointed on whole time basis, shall be provided with one telephone each at his office and his residence without STD and if appointed on honorary basis, shall be paid telephone allowance of Rs. 500/- per month. The members shall be paid telephone allowance of [Rs. 500/-] [Substituted by the Amendment Rules 2010] per month.
(4)The Chairperson and the Members of the Commission shall be entitled for such travelling allowance and daily allowances on official tour as are admissible to Grade I Officers of the Government.