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State of Uttarakhand - Section

Section 49 in The Uttarakhand Police Act, 2007

49. Uniforms, insignia, accoutrements etc.—

(1)The State Government may prescribe uniform, insignia and accoutrements for police officers, or as the case may be, police officers of any class.
(2)The Director General of Police may, from time to time, issue directions for wearing of uniforms and carrying of insignia and accoutrements.