Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 49] [Entire Act] State of Uttarakhand - Subsection Section 49(2) in The Uttarakhand Police Act, 2007 (2)The Director General of Police may, from time to time, issue directions for wearing of uniforms and carrying of insignia and accoutrements.
