Section 18(1) in Tamil Nadu Recognised Private Schools (Regulation) Act, 1973
(1)Subject to the provisions of this Act and the rules made thereunder, the school committee shall have the following functions, namely: -(a)to carry on the general administration of the private school excluding the properties and funds of the private school;(b)to appoint teachers and other employees of the private school, fix their pay and allowances and define their duties and the conditions of their service; and(c)to take disciplinary action against teachers and other employees of the private school.
