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[Cites 0, Cited by 10] [Section 18(1)] [Section 18] [Entire Act]

State of Tamilnadu - Subsection

Section 18(1)(b) in Tamil Nadu Recognised Private Schools (Regulation) Act, 1973

(b)to appoint teachers and other employees of the private school, fix their pay and allowances and define their duties and the conditions of their service; and