Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 135] [Entire Act] Union of India - Subsection Section 135(2) in The Petroleum And Natural Gas (Safety In Offshore Operations) Rules, 2008 (2)The operator shall reduce stress factors and risk of injury to health based on objective risk and the risk as perceived by the employees.
